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Vijay Kumar vs State
2022 Latest Caselaw 382 Raj

Citation : 2022 Latest Caselaw 382 Raj
Judgement Date : 6 January, 2022

Rajasthan High Court - Jodhpur
Vijay Kumar vs State on 6 January, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR.

S.B. Criminal Miscellaneous Bail Application No. 12703/2021

Vijay Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. N.K. Sharma through VC For Respondent(s) : Ms Anita Gehlot, PP Mr. Akash Goyal for the complainant through VC.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

06/01/2022

Lawyers are not physically appearing in the Court in view of

the unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

Put up on 20.01.2022, as prayed.

Interim order, if any, to continue till the next date of hearing.

The case diary may be sent back.

(VINIT KUMAR MATHUR),J

88-AnilSingh/-

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