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Bhanwarlal S/O Shrinarayan vs M/S Land Mark Executive Pvt. Ltd
2022 Latest Caselaw 377 Raj/2

Citation : 2022 Latest Caselaw 377 Raj/2
Judgement Date : 17 January, 2022

Rajasthan High Court
Bhanwarlal S/O Shrinarayan vs M/S Land Mark Executive Pvt. Ltd on 17 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9086/2019

                                    Bhanwarlal S/o Shrinarayan
                                                                                                        ----Petitioner
                                                                         Versus
                                    M/s Land Mark Executive Pvt. Ltd.
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /43

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