Himanshu Parihar vs State
2022 Latest Caselaw 320 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6330/2021

Himanshu Parihar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Sachin Mathur (through VC) For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Despite several efforts, learned counsel for the petitioner

could not be contacted through VC, hence, the matter is

adjourned.

(VIJAY BISHNOI),J

39-Arun/-

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