Damaram vs State Of Rajasthan
2022 Latest Caselaw 310 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5508/2021

Damaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Despite several efforts, learned counsel for the petitioner

could not be contacted through VC, hence, the matter is

adjourned.

(VIJAY BISHNOI),J

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