Citation : 2022 Latest Caselaw 1409 Raj
Judgement Date : 28 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Writ Petition No. 1123/2022
Rswm Ltd.
----Petitioner Versus The Dy. Commissioner, Central Excise And Service Tax
----Respondent
For Petitioner(s) : Mr. Sanjeev Johari, Sr. Advocate with Mr. Subhankar Johari through V.C.
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment / Order
28/01/2022
List on 04.02.2022.
By Order
(Court Master) 60-AA/-
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