Sahi Ram vs State
2022 Latest Caselaw 140 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1717/2020

Sahi Ram S/o Gyana Ram, Aged About 52 Years, B/c Jat, R/o Ringan, Tehsil Ladnun, District Nagaur (Raj.).

----Petitioner Versus

1. State, Through Pp

2. Hemlata W/o Kailash Chand, Aged About 34 Years, B/c Jat, R/o Ringan, Tehsil Ladnun, District Nagaur (Raj.).

----Respondents

For Petitioner(s) : Mr. AR Godara For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/01/2022

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. petition, however, seeks

liberty for the petitioner to raise his grievance before the trial

court at the time of framing of charge.

Accordingly, this criminal misc. petition preferred by the

petitioner is dismissed as not pressed with the liberty as prayed

for.

(VIJAY BISHNOI),J

Surabhii/10-

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