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Pawan Kumar Vairagi vs Raj.Public Service Commission ...
2022 Latest Caselaw 1017 Raj

Citation : 2022 Latest Caselaw 1017 Raj
Judgement Date : 20 January, 2022

Rajasthan High Court - Jodhpur
Pawan Kumar Vairagi vs Raj.Public Service Commission ... on 20 January, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5593/2018

Pawan Kumar Vairagi

----Petitioner Versus Raj.public Service Commission And Anr.

----Respondent Connected With

1. S.B. Civil Writ Petition No. 5793/2019

2. S.B. Civil Writ Petition No. 5912/2019

3. S.B. Civil Writ Petition No. 5922/2019

For Petitioner(s) : Mr. C.S. Kotwani through VC For Respondent(s) : Mr. Abhimanyu Singh for Mr. Sandeep Shah, AAG through VC

HON'BLE MS. JUSTICE REKHA BORANA

Order

20/01/2022

Counsel for the petitioner submits that the controversy in

question rests decided by the Division Bench judgment of this

Court passed in D.B. Special Appeal Writ No.856/2020 titled as

"Secretary, RPSC & Anr. vs. Unnati Jain & Ors.".

Counsel for the respondents seek a day's time to ascertain

the fact and submit on the same.

List on 21.01.2022.

(REKHA BORANA),J 5-/Akshay/-

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