Iqbaljeet Singh vs State
2022 Latest Caselaw 3029 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16355/2021

Iqbaljeet Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kailash Khilery For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

24/02/2022

Heard learned counsel for the petitioner and learned Public

Prosecutor at length.

Learned counsel appearing for the petitioner seeks some

time to file phtostat copies of certain judgments.

Put up after one week, as prayed.

(DEVENDRA KACHHAWAHA),J 8-Vij/-

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