Amarjeet Singh vs Har Lal
2022 Latest Caselaw 2979 Raj

(1 of 1) [CFA-601/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 601/2017

Amarjeet Singh

----Appellant Versus Har Lal

----Respondent

For Appellant(s) : Mr. VK Bhadu For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2022

An application has been filed by the appellants for early

listing of the case.

In the facts and circumstances, no plausible ground is made

out to list the matter at an early date.

Hence, the application is rejected.

(MANOJ KUMAR GARG),J 63-MS/-

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