Kamlendra Singh vs State
2022 Latest Caselaw 2973 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 356/2020

Kamlendra Singh S/o Sh. Himmat Singh, Aged About 36 Years, Amritya, Aaspur, District Dungarpur.

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Ravindra Paliwal For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2022

Learned Public Prosecutor seeks some time to file reply to

this criminal misc. petition.

List the matter on 15th March, 2022.

On that day, learned Public Prosecutor is directed to furnish

the factual report regarding the investigation carried out by the

police in connection with the FIR No.86/2017 lodged at Police

Station Jhallara, District Udaipur.

(VIJAY BISHNOI),J 5-Arun/-

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