Jaswant Nandawat vs State Of Rajasthan
2022 Latest Caselaw 2851 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 638/2022

Jaswant Nandawat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Arora For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. R.S. Chundawat (through VC)

Ms. Pushpa Kasotiya, CI, SHO Mr. Dalpat Singh, SI Police Station Subhash Nagar, District Bhilwara (present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/02/2022

Learned counsel Mr. R.S. Chundawat appearing on behalf of

the respondent No.2 is directed to instruct the respondent No.2 to

positively remain present before this Court on the next date of

hearing.

List the matter on 03.03.2022.

On that day, the SHO, Police Station, Subhash Nagar, District

Bhilwara along with the Investigating Officer shall also remain

positively present before this Court.

Interim order passed by this Court on 09.02.2022 shall

remain in currency till the next date.

(VIJAY BISHNOI),J 151-mohit/-

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