Mukesh vs State Of Rajasthan
2022 Latest Caselaw 2684 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 29/2022

Mukesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankit Prakash Singh For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/02/2022

Learned counsel for the petitioner prays for and is granted a

week's time to produce copy of the reply filed by him in the

proceedings of Domestic Violence Act.

List on 23.02.2022.

(VIJAY BISHNOI),J 1-Arun/-

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