Tulchi Ram vs The New India Assurance Co. Ltd And ...
2022 Latest Caselaw 2622 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2496/2015

Baby And Ors.

----Appellant Versus Wasim Raja And Ors.

----Respondent Connected With S.B. Civil Misc. Appeal No. 1861/2015

For Appellant(s) : Mr. Murli Sen, for Mr. Rajesh Panwar. For Respondent(s) : Mr. Jagdish Chandra Vyas.

Mr. D.K. Joshi.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/02/2022

S.B. Civil Misc. Appeal No. 2496/2015

Issue fresh notice to respondent No.1, returnable within

eight weeks.

S.B. Civil Misc. Appeal No. 1861/2015

List this matter after eight weeks, as prayed.

(MANOJ KUMAR GARG),J 62-63. prashant/-

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