Surendra Dhua vs State Of Rajasthan
2022 Latest Caselaw 2550 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6861/2021

Surendra Dhua

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Om Prakash Choudhary For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/02/2022

At the request of learned counsel for the petitioner, list the

matter after a week along with connected matter.

(VIJAY BISHNOI),J 20-mohit/-

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