Gaurav Kumawat vs State Of Rajasthan
2022 Latest Caselaw 2475 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4687/2021

Gaurav Kumawat S/o Shri Ramesh Chandra Kumawat, Aged About 30 Years, R/o 1 Sanyog Complex, Navratna Bhuwana, Tehsil Badgaon, Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Seema Dangi W/o Shri Shankar Lal Dangi, R/o Dagliyo Ki Mangri Bhuwana, Sukher, Udaipur.

----Respondents

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/02/2022

Learned counsel of the petitioner has submitted that this

criminal misc. petition has rendered infructuous.

Accordingly, this criminal misc. petition is dismissed as

having become infructuous.

(VIJAY BISHNOI),J 15-Arun/-

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