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Jai Prakash vs State Of Rajasthan
2022 Latest Caselaw 2364 Raj

Citation : 2022 Latest Caselaw 2364 Raj
Judgement Date : 9 February, 2022

Rajasthan High Court - Jodhpur
Jai Prakash vs State Of Rajasthan on 9 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1684/2022

Jai Prakash

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr C.S. Kotwani For Respondent(s) : Mr Vishal Jangid DyGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

List the petition tomorrow.

(ARUN BHANSALI),J 147-MMA/-

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