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Mohit Kumar vs State Of Rajasthan
2022 Latest Caselaw 2275 Raj

Citation : 2022 Latest Caselaw 2275 Raj
Judgement Date : 9 February, 2022

Rajasthan High Court - Jodhpur
Mohit Kumar vs State Of Rajasthan on 9 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17265/2021

Phoosgir

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 17223/2021 Gopa Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17238/2021 Gursevak Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17420/2021 Mahaveer Prasad

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17450/2021 Aseem Acharya

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17664/2021 Parveen Kumar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent

(2 of 3) [CW-17265/2021]

S.B. Civil Writ Petition No. 17666/2021 Kamal Yadav

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17729/2021 Mandeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17980/2021 Pawan Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 55/2022 Sandeep Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 253/2022 Jagjeet Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 694/2022 Rakesh Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1131/2022 Vishnu Kumar

----Petitioner Versus The State Of Rajasthan

(3 of 3) [CW-17265/2021]

----Respondent S.B. Civil Writ Petition No. 1479/2022 Mohit Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1707/2022 Gurpreet Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Mohan Singh, Mr Ramesh Kumar, Mr O.P. Sangwa, Mr Pradeep Singh, Ms Nidhi Singhvi, Mr Govind Suthar For Respondent(s) : Mr Mahvendra Krishshan Singh, Mr Vinit Sandhya Mr Rajesh Punia (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

Learned counsel for the parties pray for time.

List the matters on 23.02.2022.

(ARUN BHANSALI),J 14-MMA/-

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