Pushpendra Singh vs State Of Rajasthan
2022 Latest Caselaw 2228 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6942/2021

Pushpendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2022

Learned counsel for the petitioner has submitted the factual

report dated 06.02.2022, the same be taken on record.

List the matter after four weeks.

(VIJAY BISHNOI),J 13-mohit/-

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