Debu Ram vs State Of Rajasthan
2022 Latest Caselaw 2147 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1058/2021

Debu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Lal Singh Jakhaniya, through VC For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

07/02/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 21-Hanuman/-

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