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Heera Lal vs State Of Rajasthan
2022 Latest Caselaw 2141 Raj

Citation : 2022 Latest Caselaw 2141 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Heera Lal vs State Of Rajasthan on 7 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3931/2021

Heera Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shardul Singh Bishnoi (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. S.R. Godara for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/02/2022

List the matter on 14.02.2022.

The petitioner as well as the complainant shall remain

present before this Court on 14.02.2022.

Learned Public Prosecutor shall procure the case diary on

next date.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 6-mohit/-

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