Imtiyaj Ali vs State Of Rajasthan
2022 Latest Caselaw 2135 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14240/2021

Imtiyaj Ali

----Petitioner Versus State of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Mr. Jagdish Kumar Vishnoi (through VC) For Respondent(s) : Mr. Mahesh Chandra Bishnoi, G.C.

(through VC)

HON'BLE MR. JUSTICE ARUN BHANSALI Order 07/02/2022

Learned counsel for the respondents relied on judgments in

Leela Choudhary v. State of Rajasthan & Anr.: S.B. Civil Writ

Petition No.515/2022, decided on 28.1.2022 and Commissioner of

Police v. Rajkumar: AIR 2021 SC 4053.

Learned counsel for the petitioner prays for time to complete

his instructions in the matter.

List the petition on 9.2.2022.

(ARUN BHANSALI),J 8-Sumit/-

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