Tayyab Hussain vs State Of Rajasthan
2022 Latest Caselaw 2060 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1423/2022

Tayyab Hussain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Shreekant Verma (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

A copy of the petition may be served upon Mr K.S. Rajpurohit

AAG, who may complete his instructions/file reply by the next

date.

List the petition on 22.02.2022.

In the meanwhile, the respondents shall not cancel the

candidature of the petitioner on account of non-counting of

Sundays & Holidays in the experience certificate for the purpose of

award of bonus marks.

Connect with SBCWP No.1507/2022

(ARUN BHANSALI),J 27-MMA/-

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