Pravin Singh vs State
2022 Latest Caselaw 2059 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6736/2021

Pravin Singh S/o Jabbar Singh, Aged About 33 Years, Manihar, Dist. Pali, Rajasthan.

----Petitioner Versus

1. State, Through Pp

2. Anil Bhansali S/o Sh. Gyanchand, Aged About 30 Years, Shrimaliyo Ki Gali, Dhanmandi, Dist. Pali, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Kaushal Sharma (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2022

Learned counsel for the petitioner wants to withdraw this

criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 1-Arun/-

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