Ram Prasad vs State Of Rajasthan
2022 Latest Caselaw 2054 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16497/2021

Ram Prasad

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Gajendra Singh Rathore (VC) For Respondent(s) : Mr Pankaj Sharma AAG, Mr Akhilesh Rajpurohit (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Learned counsel for the respondent-Board prays for time to

complete instructions regarding the point of time when the OMR

sheets are signed by the Invigilators.

List the petition on 09.02.2022.

(ARUN BHANSALI),J 14-MMA/-

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