Deepak Soni vs State Of Rajasthan
2022 Latest Caselaw 2049 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 432/2022

Deepak Soni

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rishabh Tayal for Mr. Kanti Lal Thakur (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/02/2022

At the request of learned counsel for the petitioner, list the

matter on 15.02.2022.

(VIJAY BISHNOI),J 5-mohit/-

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