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Gaurav Sharma vs State Of Rajasthan
2022 Latest Caselaw 1850 Raj

Citation : 2022 Latest Caselaw 1850 Raj
Judgement Date : 4 February, 2022

Rajasthan High Court - Jodhpur
Gaurav Sharma vs State Of Rajasthan on 4 February, 2022
Bench: Arun Bhansali

(1 of 1) [CW-1589/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1589/2022

Gaurav Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Hemant Shrimalee (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

04/02/2022

A copy of the writ petition be served on Ms Vandana

Bhansali, who may complete instructions/file reply by the next

date.

List the petition on 22.02.2022.

Office is directed to reflect the name of Ms Vandana Bhansali

for the respondents in the cause list.

(ARUN BHANSALI),J 31-MMA/-

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