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M/S Ram Chandra And Party vs State Of Raj And Ors
2022 Latest Caselaw 1840 Raj/2

Citation : 2022 Latest Caselaw 1840 Raj/2
Judgement Date : 25 February, 2022

Rajasthan High Court
M/S Ram Chandra And Party vs State Of Raj And Ors on 25 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 4830/2003

                                   M/s Chetan Singh And Party
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondent

Connected With D.B. Civil Writ Petition No. 4339/2003 M/s Ram Chandra And Party

----Petitioner Versus State Of Raj And Ors

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

25/02/2022

List these matters after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /28-29

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