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Ram Kishor @ R.K. S/O Late Ramkaran ... vs State Of Rajasthan
2022 Latest Caselaw 1806 Raj/2

Citation : 2022 Latest Caselaw 1806 Raj/2
Judgement Date : 24 February, 2022

Rajasthan High Court
Ram Kishor @ R.K. S/O Late Ramkaran ... vs State Of Rajasthan on 24 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 130/2021

                                   Ram Kishor @ R.k. S/o Late Ramkaran Meena
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Deepak Chauhan Mr. Rajendra Singh Rajawat & Mr. Hitanshu Joshi For Respondent(s) : Mr. T.C. Sharma for Mr. Swadeep Singh Hora For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/02/2022

Counsel for the appellant is directed to supply copy of the

application to the counsel for the complainant.

Learned Additional Government Advocate seeks time to file

reply.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

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