Anil Singhal S/O Shri Om Prakash ... vs Vishal Bahl S/O Shri Nardeep Bahl
2022 Latest Caselaw 1794 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Civil Miscellaneous Application No. 9/2022

                                   Anil Singhal S/o Shri Om Prakash Singhal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Vishal Bahl S/o Shri Nardeep Bahl
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Susshil Daga For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/02/2022

Issue notice to the respondent/s.

List this matter on 31.03.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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