Shri Satish Kumar Son Of Shri ... vs State Of Rajasthan
2022 Latest Caselaw 1777 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          D.B. Special Appeal Writ No. 281/2018

Nawal Kishore Gupta
                                                               ----Appellant
                                Versus
State Mines Department Ors
                                                             ----Respondent

Connected With D.B. Special Appeal Writ No. 1896/2017 M/s Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 282/2018 Nawal Kishore Gupta

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 284/2018 Pankaj Singh Jadaun

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 285/2018 Arjun Singh

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 286/2018 M/s Mateshwari Mineral

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 287/2018 Arjun Singh

(2 of 3) [SAW-281/2018]

----Appellant Versus State Mines Department Ors

----Respondent D.B. Special Appeal Writ No. 383/2018 Norottam Singh Jadaun

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 419/2018 Bharat Singh Shekhawat

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 429/2018 Shri Satya Sawroop Singh Jadaun

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 430/2018 Ms Chandak Associates

----Appellant Versus State Of Raj And Ors

----Respondent D.B. Special Appeal Writ No. 275/2019 Shri Satish Kumar Son Of Shri Ramkaran

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Akshay Dutt Sharma for Mr. Sandeep Singh Shekhawat For Respondent(s) : Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

(3 of 3) [SAW-281/2018]

Judgment / Order

24/02/2022

List these matters on 24.03.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /11-22

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