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Rajnish Kumar Meena vs State Of Rajasthan
2022 Latest Caselaw 1743 Raj

Citation : 2022 Latest Caselaw 1743 Raj
Judgement Date : 3 February, 2022

Rajasthan High Court - Jodhpur
Rajnish Kumar Meena vs State Of Rajasthan on 3 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1111/2021

Rajnish Kumar Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Ashwini Sharma (VC) For Respondent(s) : Ms Bhawna Jangid for respondent No.5

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

03/02/2022

Ms Bhawna Jangid appears for the respondent-State and

prays for time to file reply.

Time prayed for is allowed.

List the petition after two weeks.

Interim order is extended till the next date.

(ARUN BHANSALI),J 84-MMA/-

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