Jagdish vs State Of Rajasthan Through P P
2022 Latest Caselaw 1682 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 2047/2017

                                   Jagdish
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat with Mr. T.C. Swami For Respondent(s) : Mr. Javed Chaudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

22/02/2022

The matter comes up on an application for suspension of

sentence.

With the consent of the counsel for the parties, matter is

taken up for hearing today.

Arguments heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

HEENA GANDHI /11

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