Dharampal vs State Of Rajasthan
2022 Latest Caselaw 1682 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 451/2022

Dharampal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Kumar Sihag (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. NK Sharma for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/02/2022

Call for case diary.

List the matter on 11.02.2022.

(VIJAY BISHNOI),J 98-mohit/-

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