Kalu Son Of Let. Shri Prabhat vs State Of Rajasthan
2022 Latest Caselaw 1681 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 216/2021

                                   Kalu Son Of Let. Shri Prabhat
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Manish Kumar Sharma For Respondent(s) : Mr. Rekha Madnani, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/02/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /25

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