Narendra Singh Chohan vs State Of Rajasthan
2022 Latest Caselaw 1671 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 773/2022

Narendra Singh Chohan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Naveen Vyas (VC) For Respondent(s) : Mr Sunil Purohit, Mr Anil Kumar Gaur AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Learned counsel for the respondent No.3 submits that reply

to the petition has been filed today.

Office is directed to tag the reply.

List the petition on 09.02.2022.

(ARUN BHANSALI),J 49-MMA/-

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