Badri Lal vs The State Of Rajasthan
2022 Latest Caselaw 1669 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1078/2022

Badri Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

None has joined from the parties on VC.

List after 10 days.

(ARUN BHANSALI),J 51-MMA/-

Powered by TCPDF (www.tcpdf.org)