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Dharmpal vs State
2022 Latest Caselaw 1612 Raj

Citation : 2022 Latest Caselaw 1612 Raj
Judgement Date : 1 February, 2022

Rajasthan High Court - Jodhpur
Dharmpal vs State on 1 February, 2022
Bench: Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 887/2022

Dharmpal S/o Prem Narayan, Aged About 40 Years, Village Siswal, Teh. Adampur, Dist. Hisar (Hariyana).

----Petitioner Versus State of Rajasthan, Through PP

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Arun Kumar, P.P.

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

01/02/2022

None present for the petitioner.

On the last occasion i.e, 21.01.2022 also, nobody was

present on behalf of the petitioner.

List the matter on 03.02.2022.

(RAMESHWAR VYAS),J 58-rahul arya/-

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