Dinesh Kumar Sharma S/O Shri ... vs The State Of Rajasthan
2022 Latest Caselaw 1607 Raj/2

Citation : 2022 Latest Caselaw 1607 Raj/2
Judgement Date : 18 February, 2022

Rajasthan High Court

Dinesh Kumar Sharma S/O Shri ... vs The State Of Rajasthan on 18 February, 2022

Bench: Akil Kureshi, Uma Shanker Vyas

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

     D.B. Writ Miscellaneous Application No. 72/2021
Pradeep Kumar Kalal S/o Shri Amrit Lal Kalal, Aged About 33
Years, Resident Of Mukam Post Obari, Tehsil Sagwara, District
Dungarpur (Raj.)
                                                                   ----Petitioner
                                  Versus
1.    State Of Rajasthan, Through Principal Secretary, Medical
      And Health Services, Govt. Secretariat, Jaipur
2.    The Director, Medical And Health Service, Swasthya
      Bhawan, Tilak Marg, C-Scheme, Jaipur.
3.    The Addl. Director (Admn.), Medical And Health Services,
      Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
                                                               ----Respondents

Connected With D.B. Writ Miscellaneous Application No. 116/2021

1. Dinesh Kumar Sharma S/o Shri Kedarmal Dayama, Aged About 26 Years, Resident Of Village And Post Khedi Sheela, Tehsil Makrana, District Nagaur (Raj.)

2. Pushpendra Kumar Jatav S/o Late Rambabu Jatav, Aged About 27 Years, Resident Of Choudhary Complex Colony, Bus Stand Ke Pass, Village Jaitpura, Tehsil Chomu, District Jaipur (Raj.)

3. Sunil Kumar Sharma S/o Shri Shiv Dayal Sharma, Aged About 28 Years, Resident Of Village Nangal Gangaguru, Post Toda Nagar, Tehsil Reni, District Alwar (Raj.)

4. Kundan Mal Sharma S/o Shri Hari Prasad Sharma, Aged About 30 Years, Resident Of Mukam Post Jhipiya, Via. Jamola, Tehsil Bhinai, District Ajmer (Raj.)

5. Arjun Singh S/o Shri Ramji, Aged About 24 Years, Resident Bhimnagar, Sarmathura, Tehsil Sarmathura, District Dholpur (Raj.)

6. Ashish Kumar Khanna S/o Shri Raj Kumar Khanna, Aged About 28 Years, Resident Of Village Itawa Bhopji, Tehsil Chomu, District Jaipur (Raj.)

7. Ravi Kumar S/o Shri Arjun Singh, Aged About 29 Years, Resident Of Village Bhadiyana, District Saipau, District Dholpur (Raj.)

(2 of 3) [WMAP-72/2021]

8. Ankit Kumar Nagar S/o Shri Kailash Chand Nagar, Aged About 24 Years, Resident Of Khatikan Mohalla, Village Post Paparda, District Dausa (Raj.)

9. Narendra Kumar Jangid S/o Shri Ram Swaroop, Aged About 25 Years, Resident Of Village Post Phuleta, Tehsil Nainwa, District Bundi (Raj.)

10. Salim Behlim S/o Shri Shambhoo Khan, Aged About 28 Years, Resident Of Village Khedadevgarh, Post Nimaj, Tehsil Jaitaran, District Pali (Raj.)

11. Manish Kumar Sharma S/o Shri Sita Ram Sharma, Aged About 27 Years, Resident Of Mukam Post Khejroli, Bagro Ka Mohalla, Tehsil Chomu, District Jaipur (Raj.)

12. Hari Singh Meena S/o Shri Harnath Singh Meena, Aged About 28 Years, Resident Of Post Luhari Kalan, Tehsil Jahajpur, District Bhilwara (Raj.)

13. Balveer Das S/o Shri Dharm Das Vaishnav, Aged About 26 Years, Resident Of Village Kheda Devgarh, Post Nimaj, Tehsil Jaitaran, District Pali (Raj.)

14. Dharamveer S/o Shri Babu Lal, Aged About 29 Years, Resident Of Village Kharagpura Colony, Post Tajpura, Tehsl Baseri, District Dholpur (Raj.)

15. Manish Kumar Saini S/o Shri Rameshwar Lal Mali, Aged About 26 Years, Resident Of Mukam Post Para, Tehsil Kekri, District Ajmer (Raj.)

16. Vinod Kumar Prajapat S/o Shri Ramkaran Prajapat, Aged About 27 Years, Resident Of Village Post Sarsoy, Tehsil Chauth Ka Barwada, District Sawaimadhopur (Raj.)

17. Rajendra Suman S/o Shri Babu Lal Suman, Aged About 31 Years, Resident Of Mangrol, District Baran (Raj.)

18. Tony Jangid S/o Shri Laduram Jangid, Aged About 33 Years, Resident Of Mukam Jiwar, Post Jagpura, Tehsil Bandnor, District Bhilwara (Raj.)

19. Gaurav Kumar Nagar S/o Shri Ramkishore Khatik, Aged About 26 Years, Resaident Of Village And Post Papada, Tehsil Nangal Rajawatan, District Dausa (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through The Principal Secretary, Ayurved, Govt. Secretariat, Jaipur (Raj.)

(3 of 3) [WMAP-72/2021]

2. The Director, Ayurved Department, Ayurved Directorate, Ajmer (Raj.)

3. Dr. Sarvpalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Through Its Registrar

----Respondents

For Petitioner(s) : Mr. Tanveer Ahamad For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS Order

18/02/2022

These miscellaneous applications are filed by the original

petitioners. They were working in government hospitals situated

outside the State of Rajasthan. They had challenged the policy of