Disha Rani vs State Of Rajasthan
2022 Latest Caselaw 1595 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1330/2022

Disha Rani

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Falgun Buch (VC) For Respondent(s) : Mr Anil Kumar Gaur AAG for

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Mr Anil Kumar Gaur AAG appears on caveat.

A copy of the petition be served upon the learned AAG, who

may complete instructions.

A copy of the petition be also served on Mr Sunil Purohit,

learned counsel who represented respondent No.4. He may also

complete instructions in the matter by the next date.

Office is directed to reflect name of Mr Sunil Purohit learned

counsel appearing for the respondent No.4 in the cause list.

Connect with SBCWP No.16830/2021.

List the petition on 16.02.2022.

(ARUN BHANSALI),J 57-MMA/-

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