Anita Vishnoi vs State Of Rajasthan
2022 Latest Caselaw 1547 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1298/2022

Hansraj Singh Rajpurohit

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

S.B. Civil Writ Petition No. 849/2022 Dr. Usha Rao

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 862/2022 Anita Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1029/2022 Dr. Sandeep Bishnoi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1245/2022 Mukesh Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kuldeep Mathur, Sr. Advocate assisted by Mr Ankur Mathur, Mr VLS Rajpurohit (VC) For Respondent(s) : Mr Manish Vyas AAG, Mr Abhimanyu Singh Rathoure, (all through VC)

(2 of 2) [CW-1298/2022]

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned senior counsel prays for time.

List these petitions on 04.02.2022.

(ARUN BHANSALI),J 51-MMA/-

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