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Commercial Taxes Officer vs M/S Roca Bathroom Products Pvt. ...
2022 Latest Caselaw 1476 Raj/2

Citation : 2022 Latest Caselaw 1476 Raj/2
Judgement Date : 11 February, 2022

Rajasthan High Court
Commercial Taxes Officer vs M/S Roca Bathroom Products Pvt. ... on 11 February, 2022
Bench: Manindra Mohan Shrivastava, Anoop Kumar Dhand
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                           D.B. Sales Tax (VAT) Revision/Reference No. 280/2018

                                    Commercial Taxes Officer, Anti-Evasion, Circle-II, Jaipur
                                                                                                      ----Petitioner
                                                                       Versus
                                    M/s Roca Bathroom Products Pvt. Limited, 223-226, M.I.A.,
                                    Alwar.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Punit Singhvi, Advocate For Respondent(s) : Mr. Ramesh Bairwa, Advocate for Mr. Vivek Singhal, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/02/2022

At the outset, learned counsel for the revenue would fairly

submit that the issue raised in this petition is no longer res-

integra and stands concluded vide order dated 19.01.2022 passed

in D.B. Sales Tax Revision/Reference No.282/2018 (Commercial

Taxes Officer Vs. M/s. Roca Bathroom Products Pvt. Limited),

whereby, the revision petition filed by the revenue was dismissed.

Having considering the submissions of learned counsel for

the revision petitioner and on account of the reasons, which have

been stated by this Court in the order referred above, this petition

is also dismissed.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /5

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