Laxman Nainani S/O Nachal Das ... vs Deputy Commissioner Of Income Tax
2022 Latest Caselaw 7876 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 528/2022

                                   Laxman Nainani S/o Nachal Das Nainani
                                                                                                      ----Petitioner
                                                                       Versus
                                   Deputy Commissioner Of Income Tax and Anr.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mahendra Gargieya Mr. Arunabh Dey Mr.Devang Gargieya Mr. Kunal Mathur For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

16/12/2022

Issue notice to the respondents. Rule is made returnable

within four weeks.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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