Chairman Raj State Mines Anr vs Labour Court And Anr
2022 Latest Caselaw 7766 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12723/2011

                                   Chairman Raj State Mines Anr
                                                                                                        ----Petitioner
                                                                        Versus
                                   Labour Court And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Sunita Sharma for Ms. Anita Sharma For Respondent(s) : Mr. Gaurav Sharma

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/12/2022

Application (1/2022) for early listing is allowed.

List this matter on 21.12.2022 for final hearing, as agreed by

both the sides.

(SAMEER JAIN),J

ARTI SHARMA /23

Powered by TCPDF (www.tcpdf.org)