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Yusuf Ali S/O Shri Khan Mohmad Khan vs Dheeraj Kumar S/O Shri Kamleshwar
2022 Latest Caselaw 7595 Raj/2

Citation : 2022 Latest Caselaw 7595 Raj/2
Judgement Date : 2 December, 2022

Rajasthan High Court
Yusuf Ali S/O Shri Khan Mohmad Khan vs Dheeraj Kumar S/O Shri Kamleshwar on 2 December, 2022
Bench: Uma Shanker Vyas
 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

  S.B. Criminal Misc (SOS) Application No. 597/2022

                                    In

        S.B. Criminal Revision Petition No. 2014/2022

Yusuf Ali S/o Shri Khan Mohmad Khan, Aged About 55
Years, Resident Of Gidaniya, Police Station Chirawa,
District Jhunjhunu (Raj) (Accused In J/c At Jhunjhunu
Jail)
                                                            ----Petitioner
                                 Versus
Dheeraj Kumar S/o Shri Kamleshwar, Resident Of
Gidaniya Tehsil And Police Station Chirawa District
Jhunjhunu (Raj)
                                                          ----Respondent

For Petitioner(s) : Mr. Mahendra Kumar For : Mr. Deepak Bishnoi Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/12/2022

;[email protected];qDr dh vksj ls izLrqr ltk [email protected] tekur vkosnu ij nksuksas i{kksa dks lquk x;kA v/khuLFk fopkj.k U;k;ky; ,oa v/khuLFk vihyh; U;k;ky; ds vkyksP; fu.kZ; ,oa i=koyh ij miyC/k dkuwuh o rF;kRed fLFkfr ij fopkj fd;k x;kA ;[email protected];qDr dks fopkj.k U;k;ky; fo}ku U;kf;d eftLVªsV] fpMkok ftyk >q> a qua w }kjk izdj.k la[;k&[email protected] esa

(2 of 3) [CRLR(SoS)-597/2022]

ikfjr vk{ksfir fu.kZ; fnukafdr 11-01-19 }kjk /kkjk 138 ,u- vkbZ-,DV ds vijk/k esa nks"kfl) djkj nsrs gq, ,d o"kZ ds dBksj dkjkokl ,oa 3]20][email protected]&:i;s ds crkSj {kfriwfrZ ifjoknh dks vnk djus o mlesa vlQy jgus ij ,d ekg ds vfrfjDr lk/kkj.k dkjkokl Hkqxrus dk vkns'k fn;kA ftlds fo:) vfHk;qDRk }kjk vihy izLrqr djus ij vihyh; U;k;ky;] vij ls'ku U;k;k/kh'k] fpMkok ftyk >qa>qauw }kjk QkStnkjh vihy la[;k&[email protected] esa ikfjr fu.kZ; fnukafdr 30- 08-22 ds rgr fopkj.k U;k;ky; }kjk ikfjr nks"kfl)h o n.Mkns'k dks ;Fkkor j[kk x;kA fo}ku vf/koDrk vfHk;qDRk dk fuosnu gS fd ;kph vfHkj{kk esa gS] mldh vkfFkZd fLFkfr lgh ugha gSA mudk ;g Hkh fuosnu gS fd ;|fi [email protected] jkf'k dh 20 izfr'kr jkf'k tek djkus dk izko/kku gS] ysfdu fQj Hkh U;k;ky; tks Hkh jkf'k vf/kjksfir djuk mfpr le>rk gS ml jkf'k dk fMek.M MªkQ~V ;kph fjgkbZ ls iwoZ tek djkus dks rRij gSA lquk x;k ,oa fopkj fd;k x;kA /kkjk 148 izdzkE; foys[k vf/kfu;e ds izko/kkuksa dh ea'kk dks ns[krs gq,] izdj.k ds xq.kkoxq.k ij dksbZ jk; O;Dr fd;s fcuk] ;g n.Mkns'k LFkxu dk vkosnu ;[email protected];qDr dh vksj ls 65][email protected]& :i;s dh jkf'k dk ifjoknh ds uke fMek.M MªkQ~V v/khuLFk fopkj.k U;k;ky; esa tek djkus dh iwoZorhZ 'krZ ij Lohdkj dj vkns'k fn;k tkrk gS fd ;[email protected];qDr bl U;k;ky; esa fnukad 04-01-23 dks ,oa rRi'pkr tc Hkh mls vknsf'kr fd;k tkos] viuh mifLFkfr gsrq ,d yk[k :i;s dk ca/ki= ,oa ipkl&ipkl gtkj :i;s dh nks tekursa fo}ku fopkj.k

(3 of 3) [CRLR(SoS)-597/2022]

U;k;ky; ds larks"kizn izLrqr dj rLnhd djok ns rks mls tekur ij fjgk dj fn;k tk, rFkk vk{ksfir fu.kZ; fnukafdr 11-01-19 ,oa 30-08-2022 ds rgr ikfjr n.Mkns'k (sentence) ds fdz;kUo;u dks bl iqujh{k.k ;kfpdk ds vfUre fu.kZ; rd LFkfxr j[kk tkrk gSA ;[email protected];qDr ;fn fuxjkuh ;kfpdk esa lQy jgrk gS rks v;[email protected] 07 izfr'kr okf"kZd C;kt lfgr tek'kqnk jkf'k okil ;[email protected];qDr dks ykSVkus ckcr~ ca/k i= fopkj.k U;k;ky; esa is'k dj ns] rks mijksDr jkf'k dk tek'kqnk fMek.M MªkQ~V fopkj.k U;k;ky; }kjk ckn jlhn ifjoknh dks vnk dj fn;k tkosA (UMA SHANKER VYAS),J

Murari Lal Sharma /27

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