Sunil Bhadu And Ors vs State And Anr
2022 Latest Caselaw 14959 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 421/2018

Sunil Bhadu And Ors.

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. J. S. Bhaleria For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

19/12/2022

List after four weeks.

Interim order, if any, to continue till the next date of hearing.

(FARJAND ALI),J

146-AjaySingh/-

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