Rajasthan Marudhara Gramin Bank vs Ganga Nagar Kshetriya Gramin Bank
2022 Latest Caselaw 14700 Raj

(1 of 2) [WMAP-74/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Misc Application No. 74/2021

Rajasthan Marudhara Gramin Bank

----Petitioner Versus Marwar Gramin Bank Employees Union

----Respondent Connected With

1. D.B. Writ Misc Application No. 73/2021

2. D.B. Writ Misc Application No. 79/2021

3. D.B. Writ Misc Application No. 82/2021

4. D.B. Writ Misc Application No. 88/2021

For Petitioner(s) : Mr. Jagdish Chandra Vyas. For Respondent(s) : Mr. N.S. Charan.

Mr. Om Singh Chouhan

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

14/12/2022

Shri N.S. Charan, Advocate puts in appearance on behalf of

the private respondents in all the applications. Thus, service is

complete. Shri Vyas, Advocate prays for time to complete his

instructions.

D.B. Writ Misc Application Nos.79/2021, 82/2021 & 88/2021

have been filed seeking clarification of order dated 16.04.2019

passed by a Bench, constituted of Hon'ble Mr. Justice Sangeet

Lodha and Hon'ble Mr. Justice Dinesh Mehta.

Thus, these three applications wherein, the main judgment

was passed, are required to be heard by a Bench, of which Hon'ble

Mr. Justice Dinesh Mehta is one of the Members.

(2 of 2) [WMAP-74/2021]

Thus, the Registry to take appropriate direction for getting

these three matters listed before the appropriate Bench.

The consideration of D.B. Writ Misc Application Nos. 74/2021

and 73/2021 is deferred for the time being.

List after four weeks.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

30-34. Prashant/-

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