Sampatraj vs Kishna Ram
2022 Latest Caselaw 14532 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11405/2015

Sampatraj

----Petitioner Versus Kishna Ram

----Respondent

For Petitioner(s) : Mr. Vishal Sharma For Respondent(s) : Mr. Kapil Bissa

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

09/12/2022

I.A. No.01/22 :

The petitioner has moved the present application inter alia

seeking extension of interim order dated 17.12.2015 by indicating

that notwithstanding the interim order passed by this Court, the

trial Court is proceeding with the matter in light of judgment dated

28.03.2018 of Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the applications, the same are

allowed and the interim order passed by this Court on 17.12.2015

is extended till next date.

I.A. No.02/22 :

The case comes up on an application for preponing the date.

For the reasons stated in the application, the same is

allowed.

List the matter on 18/01/2023.

(VINIT KUMAR MATHUR),J 103-SanjayS/-

Powered by TCPDF (www.tcpdf.org)