Inderjeet Singh vs Bhikha Lal
2022 Latest Caselaw 14531 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11766/2018

Inderjeet Singh

----Petitioner Versus Bhikha Lal & Anr.

----Respondents

For Petitioner(s) : Mr. CP Soni For Respondent(s) : Mr. OP Boob

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

09/12/2022

Learned counsel for the petitioner seeks two weeks' time to

bring on record the legal representatives of respondent No.1 Bhika

Lal.

Time prayed for is allowed.

List the matter on 12.01.2023.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J

17-KashishS/-

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