Hariram vs The State Of Rajasthan
2022 Latest Caselaw 14149 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17937/2022

Hariram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. SL Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2022

Issue notice. Issue notice of stay petition as well, returnable

on 12.12.2022 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J Surabhii/110-

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