Smt Maya Devi And Ors vs Dhanraj And Ors
2022 Latest Caselaw 5983 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 1555/2017

                                    Smt Maya Devi And Ors
                                                                                                        ----Appellants
                                                                         Versus
                                    Dhanraj And Ors
                                                                                                      ----Respondents

Connected With S.B. Civil Miscellaneous Appeal No. 1594/2017 United India Insurance Co Ltd

----Appellant Versus Smt Maya Devi And Ors

----Respondents

Presence : Mr. Ram Sharan Sharma for the claimants/appellants in appeal No.1555/2017 and Mr. V.P. Mathur for respondent-Insurance Company. Mr. V.P. Mathur for appellant/non- claimant No.3 in appeal No. 1594/2017 and Mr. Ram Sharan Sharma for respondents/claimants.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

29/08/2022

Arguments heard and concluded.

Judgment reserved.

(ANOOP KUMAR DHAND),J

Pcg/33 & 34

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